RAJESH BINDAL,RAJNISH KUMAR

77 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

DISMISSED AS INFRUCTUOUS	50
Dismissed on merits/Rejected	19
Dismiss other than merit(DD/Non Prosec./Abated)	5
Disposed off/Decided on merits	3

HAFIZULLAH S/O ABDUL SAMI v. STATE OF U.P. THROUGH SECY. MINING and MINERAL LKO. and ORS. — Allahabad High Court (2022-12-07)
GIREJESTH SINGH P.I.L. CIVIL v. STATE OF U.P.THROUGH THE PRIN. SECY. TO GOVT. DEPTT. OF — Allahabad High Court (2022-12-07)
DINESH SINGH P.I.L. CIVIL v. STATE OF U.P.THROUGH THE PRIN. SECY. TO GOVT. DEPTT. PANCHAY — Allahabad High Court (2022-12-07)
SHAFIQ AHMAD v. THE STATE OF U.P.THROUGH ITS PRIN. SECY. MINING and MINERALS — Allahabad High Court (2022-12-07)
DAYARAM GUPTA P.I.L. CIVIL v. STATE OF U.P.THROUGH THE PRIN. SECY. TO GOVT. DEPTT. OF — Allahabad High Court (2022-12-07)
VINOD SINGH P.I.L. CIVIL v. STATE OF U.P.THROUGH THE PRIN. SECY. TO GOVT. DEPTT. OF — Allahabad High Court (2022-12-07)
DR. AMMAR RIZVI P.I.L. CIVIL v. STATE OF U.P.THROUGH PRIN. SECY. HIGHER EDUCATION CIVIL . — Allahabad High Court (2022-12-07)
ABID HAIDER AND ANOTHER P.I.L. CIVIL v. STATE OF U.P.THROUGH SECY. DEPTT. OF SPORTS GOVT. OF LKO. — Allahabad High Court (2022-12-07)
RAM LADHITE MISHRA v. STATE OF U.P.THROU PRIN.SECY.DEPTT.OF REVENUE U.P.LKO.and ORS. — Allahabad High Court (2022-12-06)
VIRENDRA SINGH CHAUHAN P.I.L. v. STATE OF U.P. THRU. PRIN. SECY. IRRIGATION DEPTT. and 2 ORS. — Allahabad High Court (2022-12-06)