LexRAJESH BINDAL,RAJEEV SINGH
74 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 74 |
Disposal nature
| Dismissed on merits/Rejected | 74 |
Recent judgments
- STATE OF U.P. v. AMRISH SINGH and ORS. — Allahabad High Court (2023-01-12)
- STATE OF U.P. v. CHOTAKKEY — Allahabad High Court (2023-01-12)
- STATE OF U.P. v. CHUNNE KHAN @ FIROZ and ANR. — Allahabad High Court (2023-01-12)
- STATE OF U.P. v. MUKESH and ANOTHER — Allahabad High Court (2023-01-12)
- STATE OF U.P. v. SMT. NEETU SINGH — Allahabad High Court (2022-10-21)
- STATE OF U.P. v. MANKU PANDEY and ANOTHER — Allahabad High Court (2022-10-21)
- STATE OF U.P. v. BARKAT and ANOTHER — Allahabad High Court (2022-10-21)
- STATE OF U.P. v. SANDEEP KUMAR RAWAT and ORS. — Allahabad High Court (2022-10-21)
- STATE OF U.P. v. RAM NARESH TIWARI and ANOTHER — Allahabad High Court (2022-10-21)
- STATE OF U.P. v. RAMCHANDRA and ANOTHER — Allahabad High Court (2022-10-21)