RAJESH BINDAL, . PUNEET GUPTA

45 recorded High Court judgment(s) · 2020–2020

Courts

High Court of J&K and Ladakh

STATE TH. S.H.O. POLICE STATION JAMMU v. RAHAT ALI — High Court of J&K and Ladakh (2020-06-26)
STATE OF JAMMU AND KASHMIR TH. S.H.O. POLICE STATION, KATHUA. v. SUNIL KUMAR — High Court of J&K and Ladakh (2020-06-26)
UNION TERRITORY OF J AND K TH SHO POLICE STATION JHAJAR KOTLI v. SUNIL KUMAR — High Court of J&K and Ladakh (2020-06-26)
STATE TH.S.H.O.P/S SAMBA v. SONU KUMAR AND ANR. — High Court of J&K and Ladakh (2020-06-26)
UNION TERRITORY OF JAMMU AND KASHMIR TH S H O POLICE STATION UDHAMPUR. v. RAM KUMAR — High Court of J&K and Ladakh (2020-06-26)
UNION TERRITORY OF J AND K TH SHO POLICE STATION BARI BRAHMANA v. SHABIR AHMED — High Court of J&K and Ladakh (2020-06-10)
STATE TH. S.H.O. P/S PANCHARI v. SHAMIL SINGH AND ANR. — High Court of J&K and Ladakh (2020-06-10)
UNION TERRITORY OF J AND K TH SHO POLICE STATION BAHU FORT v. DARSHAN PARARA — High Court of J&K and Ladakh (2020-06-10)
UNION TERRITORY OF J AND K TH SHO POLICE STATION KUD v. MAJID MOHD — High Court of J&K and Ladakh (2020-06-10)
STATE OF JAMMU AND KASHMIR TH. S.H.O. POLICE STATION, LAKHANPUR. v. NAND LAL — High Court of J&K and Ladakh (2020-06-10)