RAJESH BINDAL,PRAKASH PADIA

188 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

188

Disposed off/Decided on merits	137
Dismissed on merits	48
Dismiss other than merit(DD/Non Prosec./Abated)	3

AWADHESH KUMAR SHARMA v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-02-01)
VIRAJ AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-10-13)
AIJAZ AHMAD v. State of U.P. AND 13 OTHERS — Allahabad High Court (2022-04-26)
TRIPURARI UPADHYAY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-04-26)
SMT. SARASWATI DEVI v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-04-26)
RAGHUVEER PRATAP MISHRA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-04-26)
BHASKAR RAI v. STATE OF U.P. THROUGH THE District Magistrate AND 2 OTHERS — Allahabad High Court (2022-04-26)
TAUSIF RAZA v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2022-04-26)
CHANDRA SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-04-26)
MUKESH KUMAR NISHAD v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2022-04-26)