RAJESH BINDAL,PIYUSH AGRAWAL

1,479 recorded High Court judgment(s) · 2021–2023

Courts

Allahabad High Court

1479

Dismissed on merits	879
Disposed off/Decided on merits	415
Dismiss other than merit(DD/Non Prosec./Abated)	151
DISMISSED AS INFRUCTUOUS	18
Allowed/Partly Allowed on merits	10
(unspecified)	6

MUKESH KUMAR AND SONS v. COMPETENT AUTHORITY NATIONAL HIGHWAY AUTHORITY OF INDIA AND 3 OTHERS — Allahabad High Court (2023-01-16)
SANTOSH KUMAR KESHARWANI AND 11 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-11-28)
VINAYAK MISHRA v. STATE OF U. P. THROUGH CHIEF SECRETARY (HOME), SECRETATIAT, GOVERNMENT OF U.P. AND 3 OTHERS — Allahabad High Court (2022-09-12)
AMRENDRA NATH TRIPATHI ADVOCATE v. UNION OF INDIA AND 3 ORS. — Allahabad High Court (2022-09-12)
IN-RE INHUMAN CONDITION AT QUARANTINE CENTRES AND FOR PROVIDING BETTER TREATMENT TO CORONA POSITIVE v. State of U.P. — Allahabad High Court (2022-09-12)
DR.GHANSHYAM DAS AGARWAL v. UNION OF INDIA AND 6 OTHERS — Allahabad High Court (2022-09-12)
SUMIT GIRI AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-09-12)
SWAMI DIVYANAND v. UNION OF INDIA AND 7 OTHERS — Allahabad High Court (2022-09-12)
URMIKA PANDEY v. State of U.P. — Allahabad High Court (2022-09-12)
MOHAN SINGH v. State of U.P. AND 5 ORS. — Allahabad High Court (2022-09-12)