RAJESH BINDAL,OM PRAKASH TRIPATHI

52 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

DISMISSED AS INFRUCTUOUS	37
Disposed off/Decided on merits	6
DISMISSED AS WITHDRAWN	6
Dismissed on merits	3

CHARCHIT JAIN v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-02-08)
THE COMMISSIONER OF INCOME TAX (TDS) AND ANOTHER v. M/S BAJAJ ENERGY PVT. LTD. — Allahabad High Court (2023-02-07)
THE COMMISSIONER OF INCOME TAX (TDS) AND ANOTHER v. M/S BAJAJ ENERGY PVT. LTD. — Allahabad High Court (2023-02-07)
SHAMSHUDDIN MOLLA v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-02-06)
STATE OF U.P. THUR. SEC. AND 3 OTHERS v. ALOK TRIPATHI — Allahabad High Court (2023-02-06)
ANIL KUMAR v. STATE OF U.P. and 4 OTHERS — Allahabad High Court (2023-02-03)
NAGINA PRASAD SAHANI v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-02-03)
VIJAY NARAYAN SINGH SENGAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-02-03)
PARMATMA NAND SINGH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-02-03)
SANTPAL SINGH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-02-03)