LexRAJESH BINDAL,MOHD. FAIZ ALAM KHAN
78 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 78 |
Disposal nature
| Dismissed on merits/Rejected | 78 |
Recent judgments
- STATE OF U.P. v. MUKESH and 4 OTHERS — Allahabad High Court (2023-01-10)
- STATE OF U.P. v. AWADHESH KUMAR — Allahabad High Court (2023-01-10)
- STATE OF U.P. v. MUNSAF and 4 OTHERS — Allahabad High Court (2023-01-10)
- STATE OF U.P. v. TULSI RAM and 4 OTHERS — Allahabad High Court (2023-01-10)
- STATE OF U.P. v. SALMA and 3 OTHERS — Allahabad High Court (2023-01-10)
- STATE OF U.P. v. RAMESH CHAUDHARY and 2 OTHERS — Allahabad High Court (2023-01-10)
- STATE OF U.P. v. SIYARAM — Allahabad High Court (2023-01-09)
- STATE OF U.P. v. PRAMOD — Allahabad High Court (2023-01-09)
- STATE OF U.P. v. HARIOM — Allahabad High Court (2023-01-09)
- STATE OF U.P. v. RAJU @ RAJ KUMAR AND 2 ORS — Allahabad High Court (2023-01-09)