RAJESH BINDAL,MANISH KUMAR

21 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismissed on merits/Rejected	9
DISMISSED AS INFRUCTUOUS	8
Disposed off/Decided on merits	3
DISMISSED AS WITHDRAWN	1

SMT. REKHA MISHRA P.I.L. v. STATE OF U.P. THRU PRIN.SECY.DEPTT.OF REVENUE LUCKNOW and ORS. — Allahabad High Court (2022-12-09)
SITAPUR UTTHAN SANGHARSH SAMITI SITAPUR P.I.L. v. UNION OF INDIA THRU. SECY. UNDER MINISTRY OF RAILWAYS and7 ORS — Allahabad High Court (2022-12-09)
MANOJ KUMAR v. STATE OF U.P. THRU. PRIN. SECY. GEOLOGY and MINING and 5 ORS. — Allahabad High Court (2022-12-09)
MALTI DEVI P.I.L. v. STATE OF U.P. THRU. DISTT. MAGISTRATE SULTANPUR and 3 ORS. — Allahabad High Court (2022-12-09)
HARI SHANKAR TRIPATHI P.I.L. v. CENTRAL POLLUTION CONTROL BOARD THRU.ITS CHAIRMAN and 5 ORS. — Allahabad High Court (2022-12-09)
PURUSOTTAM AWASTHI and ANR. P.I.L. v. UNION OF INDIA THRU. SECY. MINISTRY OF INFORMATION and 3 ORS. — Allahabad High Court (2022-12-09)
TAHAL SINGH P.I.L. v. STATE OF U.P. THRU SECY. RURAL DEVELOPMENT CIVIL SECTT. andORS — Allahabad High Court (2022-12-09)
AMITABH PRATAP SINGH P.I.L. v. UNION OF INDIA DEPTT.OF ROAD TRANS. and HIGHWAYS THRU SECY andOR — Allahabad High Court (2022-12-09)
AISHWARYA SRIVASTAV P.I.L.CIVIL v. UNION OF INDIA THROUGH MINISTRY OF RAILWAYS THR. SECY.N.D. — Allahabad High Court (2022-12-09)
RAM NARAYAN P.I.L. v. DISTRICT MAGISTRATE SULTANPUR and 5 ORS. — Allahabad High Court (2022-12-09)