RAJESH BINDAL,. MAHABIR SINGH SINDHU

22 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• MALA RAM @ MAHLA AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-29)
• GRAM PANCHAYAT GARNALA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-10-26)
• M/S GIRNAR METAL AND TUBES v. STATE OF HARYANA — Punjab & Haryana High Court (2018-10-26)
• M/S SHREE CEMENT LTD. v. THE STATE OF PUNJAB & ANOTHER — Punjab & Haryana High Court (2018-10-26)
• BANNA v. UT OF CHANDIGARH & ORS — Punjab & Haryana High Court (2018-10-23)
• NETWORK ASSOCIATION OF FARIDABAD AND ANR v. UNION OF INDIA AND ANR — Punjab & Haryana High Court (2018-10-23)
• GURSEWAK SINGH v. STATE OF PUNJAB & ANR. — Punjab & Haryana High Court (2018-10-23)
• ASHA RANI v. KASHMIRI LAL & ANR — Punjab & Haryana High Court (2018-10-22)
• EXCISE AND TAXATION COMMISSIONER, HARYANA v. M/S ARIHANT ENGINEERING INDUSTRIES AND ANRS. — Punjab & Haryana High Court (2018-10-16)
• THE FERROUS CITY ASSOCIATION v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-10-15)