RAJESH BINDAL,. M.M. KUMAR

277 recorded High Court judgment(s) · 2004–2008

Courts

Disposal nature

Recent judgments

• COMMISSIONER OF CE COMMISSIONERATE v. M/S SHANTI FASTNERS — Punjab & Haryana High Court (2008-02-08)
• JASWANT SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2007-12-04)
• PB. SMALL INDUS. AND EXPORT CORPN. v. C I T — Punjab & Haryana High Court (2007-12-04)
• C.I.T., KARNAL v. SHARWAN KUMAR — Punjab & Haryana High Court (2007-11-26)
• M/S DILBAGH INDUSTRIES v. THE INCOME TAX OFFICER — Punjab & Haryana High Court (2007-11-26)
• M/S SHREE SANMATI RICE LTD. v. DEBTS RECOVERY TRIBUNAL AND ORS. — Punjab & Haryana High Court (2007-11-23)
• JAI MATA INDUS. LTD. AND ORS. v. STATE BANK OF INDIA AND ORS. — Punjab & Haryana High Court (2007-10-05)
• C.I.T. PATIALA v. BAKEMANS HOME PRODUCTS, PATIALA — Punjab & Haryana High Court (2007-09-19)
• C.I.T.ROHTAK v. K.L.POSWAL — Punjab & Haryana High Court (2007-09-07)
• COMMISSIONER OF INCOME TAX PATIALA v. M/S RIETA BISCUITS CO.LTD PATIALA — Punjab & Haryana High Court (2007-08-17)