RAJESH BINDAL,JASPREET SINGH

262 recorded High Court judgment(s) · 2021–2022

Courts

Allahabad High Court

262

Dismiss other than merit(DD/Non Prosec./Abated)	108
Dismissed on merits/Rejected	101
Disposed off/Decided on merits	30
DISMISSED AS INFRUCTUOUS	17
Allowed/Partly Allowed on merits/Granted	3
Consigned to Record	1
Transferred to Allahabad High Court	1
DISMISSED AS NOT PRESSED	1

NIRALA NAGAR ASSOCIATION LUCKNOW THRU SECRETARY v. STATE OF U.P. THRU SECY. URBAN DEV. and OTHERS — Allahabad High Court (2022-11-11)
RAJ VIKRAM SINGH v. UNION OF INDIA THROUGH SECY.HOME AFFAIRS NEW DELHI and OTHERS — Allahabad High Court (2022-11-11)
KAPOORTHALA AWASIYA KALYAN SAMITI THRU. SECY. v. PRIN. SECY. URBAN DEVELOPMENT and 6 ORS. — Allahabad High Court (2022-11-11)
ASHOK KUMAR AGARWAL and 2 ORS. v. STATE OF U.P. THRU SECY. and 3 ORS. — Allahabad High Court (2022-11-11)
DAYA SHANKAR AND ORS. v. STATE OF U.P.THROUGH THE PRIN. SECY. URBAN DEVP. DEPTT. LKO. — Allahabad High Court (2022-11-11)
KRISHNA LOK JAN KALYAN SAMITI THRU GEN SECY. v. GOVT. OF INDIA THRU SECY. SHIPPING and 8 ORS. — Allahabad High Court (2022-11-11)
DEEPAK KUMAR SINGH v. UNION OF INDIA THROU PRIN.SECY.MINISTRY OF HOME AND ORS. — Allahabad High Court (2022-11-11)
SURESH SINGH and 4 ORS. v. STATE OF U.P. THRU PRIN.SECY. NAGAR VIKAS and 3 ORS. — Allahabad High Court (2022-11-11)
KRISHNA DUTT PANDEY S/O S.S.S. SHIV DUTT PANDEY v. DISTRICT MAGISTRATE FAIZABAD and ANR. — Allahabad High Court (2022-11-11)
JAGESHWAR v. STATE OF U.P.THR.PANCHAYAT SECRETARY CIVIL SECTT.LKO.and ORS. — Allahabad High Court (2022-11-11)