LexRAJESH BINDAL,J. MUNIR
1,297 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1297 |
Disposal nature
| Dismissed on merits | 576 |
| Disposed off/Decided on merits | 484 |
| DISMISSED AS INFRUCTUOUS | 104 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 46 |
| Allowed/Partly Allowed on merits | 43 |
| DISMISSED AS WITHDRAWN | 35 |
| DISMISSED AS NOT PRESSED | 7 |
| Allowed/Partly Allowed on merits/Granted | 2 |
Recent judgments
- CHANCHAL PANDEY v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-02-09)
- M/S ALM INDUSTRIES LIMITED v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-02-09)
- SMT. SAVITA v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-02-09)
- VED PRAKASH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-02-09)
- M/S TANISHKA INTERNATIONAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-02-09)
- SANJAY PATHAK AND ANOTHER v. Union Of India AND ANOTHER — Allahabad High Court (2023-01-31)
- M/S ECO PLUS STEELS PVT. LTD. v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-01-31)
- State of U.P. THROUGH ITS SECRETARY,RURAL DEVELOPMENT AND ANOTHER v. PRADEEP KUMAR AND 2 OTHERS — Allahabad High Court (2023-01-31)
- SURENDRA YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-01-31)
- State of U.P. THROUGH ITS SECRETARY (RURAL DEVELOPMENT) GOVT. U.P. AND ANOTHER v. RAMESH KUMAR SINGH AND 5 OTHERS — Allahabad High Court (2023-01-31)