RAJESH BINDAL,. HEMANT GUPTA

22 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• C.I.T.PATIALA v. M/S VARDHMAN SPINNING & GENL.MILLS LTD. — Punjab & Haryana High Court (2008-08-25)
• C.I.T. PAT. v. M/S PUNJAB SMALL INDS. — Punjab & Haryana High Court (2008-08-25)
• THE C I T PATIALA v. M/S PUNJAB SMALL INDUSTRIES AND EXPORTS — Punjab & Haryana High Court (2008-08-25)
• COMMISSIONER, CE COMMISSIONERATE v. M/S. SILENCE AUTO, INDUSTRIAL — Punjab & Haryana High Court (2008-08-21)
• COMMISSIONER CENTRAL EXCISE. v. M/S ZETO ENGINEERS & ORS. — Punjab & Haryana High Court (2008-08-21)
• M/S S.R. FRAGRANCE v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2008-08-21)
• CWT LUDHIANA v. SUNIL BANSAL KARNAL — Punjab & Haryana High Court (2008-08-21)
• M/S GOBIND TRADERS AMRITSAR v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2008-08-20)
• C I T v. SUSHIL GUPTA — Punjab & Haryana High Court (2008-08-19)
• CIT v. -DO- — Punjab & Haryana High Court (2008-08-18)