RAJESH BINDAL,. HARINDER SINGH SIDHU

319 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• M/S KHANNA PAPER MILLS LTD. v. THE STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-09-14)
• LAJWANTI AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-09-14)
• EXCISE AND TAXATION COMMISSIONER, HARYANA THROUGH v. M/S ARIHANT ENGINEERING INDUSTRIES AND ANOTHER — Punjab & Haryana High Court (2018-09-14)
• M/S PRIYAM WOOD UDYOG PVT. LTD. v. STATE OF HARYANA — Punjab & Haryana High Court (2018-08-14)
• NANDAN THEATRE, RAM BAGH GATE ASR. v. STATE OF PUNJAB & ANR. — Punjab & Haryana High Court (2018-08-14)
• ADARSH THEATRE AMRITSAR v. STATE OF PB AND ANOTHER — Punjab & Haryana High Court (2018-08-14)
• AUTO DOOR SYSTEMS INDIA PVT LTD v. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS — Punjab & Haryana High Court (2018-07-13)
• PR. COMMISSIONER OF CENTRAL EXCISE,GURGAON-II v. M/S UCAL FUEL SYSTEMS LTD. — Punjab & Haryana High Court (2018-02-16)
• THE CHILD DEVELOPMENT PROJECTOFFICER (CDPO) ROHTAK(URBAN) v. KAMLA & ANR — Punjab & Haryana High Court (2018-02-16)
• HARBIR SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-02-16)