LexRAJESH BINDAL,DINESH PATHAK
162 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 162 |
Disposal nature
| Disposed off/Decided on merits | 139 |
| Dismissed on merits | 19 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 4 |
Recent judgments
- DIWAKAR TOMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-10)
- ASHISH KUMAR TIWARI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-10)
- ANUP SINGH AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-10)
- POONAM AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-02-10)
- BHOLA KUSHWAHA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-10)
- HIMANSHU MISHRA AND 3 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-02-10)
- SANJOG @ PUSHPENDRA YADAV @ POSEY YADAV AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-10)
- NANNU MAL AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-10)
- SMT. NAZNIN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-10)
- RAJNESH SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-10)