RAJESH BINDAL,. B.S. WALIA

269 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• YASHDEV SHARMA v. THE PRESIDING OFFICER AND ORS. — Punjab & Haryana High Court (2018-07-20)
• SATISH KUMAR JAIN v. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PATIALA AND OTHERS — Punjab & Haryana High Court (2018-07-13)
• NEELAM v. PT. B.D. SHARMA UNIVERSITY OF HEALTH SCIENCES & OTHERS — Punjab & Haryana High Court (2018-07-06)
• WRITERS & PUBLISHERS LTD v. JAGDISH PARSHAD AND ANR — Punjab & Haryana High Court (2018-05-03)
• WRITERS & PUBLISHERS LTD v. MOHINDER KUMAR AND ANR — Punjab & Haryana High Court (2018-05-03)
• RAVI CHAUHAN v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-05-03)
• JASVIR CHAUDHARY v. CHANDIGARH HOUSING BOARD AND ANR — Punjab & Haryana High Court (2018-05-03)
• AAS MOHD. v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-05-02)
• SATNAM SINGH BAGHCHI v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-05-02)
• MANAGING DIRECTOR BIRLA VXL LTD v. SUBASH KALIA AND OTHERS — Punjab & Haryana High Court (2018-05-02)