RAJESH BINDAL,. AMIT RAWAL
142 recorded High Court judgment(s) · 2018–2018
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| Punjab & Haryana High Court | 142 |
Disposal nature
| DISPOSED OF | 88 |
| DISMISSED | 50 |
| ALLOWED | 4 |
Recent judgments
- M/S ALL ABOUT OUTDOOR MEDIA COM PVT. LTD. v. STATE OF HARYANA TH FC GOVT. OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-10-09)
- M/S MGF EVENT MANAGEMENT v. THE STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-10-09)
- M/S KUSHA ADVERTISING PVT. LTD. v. THE STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-10-09)
- ADARSH KANTA v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-10-09)
- STATE OF HARYANA v. LALIT — Punjab & Haryana High Court (2018-10-09)
- M/S TYCOON EVENTS & PROMOTIONS PVT. LTD. v. THE STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-10-09)
- SUKHBIR SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-08)
- VED PARKASH AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-06)
- PRINCIPAL COMMISSIONER OF CENTRAL EXCISE GURGAON v. M/S SHIVAM AUTOTECH LTD HRY — Punjab & Haryana High Court (2018-09-27)
- PRINCIPAL COMMISSIONER OF CENTRAL EXCISE GURGAON v. M/S SHIVAM AUTOTECH LTD HRY — Punjab & Haryana High Court (2018-09-27)
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