RAJESH BINDAL,ALOK MATHUR

26 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

Dismissed on merits/Rejected	10
DISMISSED AS INFRUCTUOUS	7
Allowed/Partly Allowed on merits/Granted	3
Disposed off/Decided on merits	3
Dismiss other than merit(DD/Non Prosec./Abated)	2
DISMISSED AS WITHDRAWN	1

PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL v. UNION OF INDIA THROUGH SECY. MINISTRY OF FINANCE and ORS. — Allahabad High Court (2023-02-06)
M/S MAATRIBHUMI INFRATECH (P) LTD. LKO. THRU. DIRECTOR SAFAT AHMAD v. PRIN. COMMISSIONER , CENTRAL GOODS AND SERVICE TAX AND CENTRAL EXCISE , LKO. AND ORS. — Allahabad High Court (2023-01-12)
STATE OF U.P.THROUGH SECY RURAL ENGINEERING AND 4 ORS v. SRI JHINKU — Allahabad High Court (2023-01-12)
RAJU NIGAM v. STATE OF U.P.THROUGH THE SECY. DEPTT. OF INDUSTRIES GVOT.OF — Allahabad High Court (2023-01-12)
SMT. SHIV PYARI DEVI v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-01-12)
CHAIRMAN LUCKNOW VIKAS PRADHIKARAN and 2 ORS. 5606 R/C 1984 v. DEVA NAND and ANR. — Allahabad High Court (2023-01-12)
STATE OF U.P.THRU SECRY.HOME and 2 ORS WP.NO-5402S/SOF 1999 v. A.S.IM REJENDRA PRASAD MISHRA AND 22 ORS — Allahabad High Court (2023-01-12)
RANANJAY SINGH v. STATE OF U.P.THROUGH PRIN SECY PANCHAYATI RAJ AND 5 ORS — Allahabad High Court (2023-01-12)
MOHAMMAD FAISAL KIDWAI v. STATE OF U.P. THRU. PRIN. SECY. TRANSPORT U.P. and ORS. — Allahabad High Court (2023-01-11)
STATE OF U.P.THROURG SECY. LABOUR AND TECHNICAL EDUCATION U. v. SRI SIDHARATA SRIVASTAVA AND 134 ORS. — Allahabad High Court (2023-01-11)