RAJESH BINDAL,AJAI KUMAR SRIVASTAVA-I

240 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

240

Dismissed on merits/Rejected	107
Dismiss other than merit(DD/Non Prosec./Abated)	100
Disposed off/Decided on merits	33

STATE OF U.P. v. ABHAI RAJ SINGH AND 5 ORS. — Allahabad High Court (2022-09-09)
STATE OF U.P. U/S 378 CR.P.C. v. DHAMSADEEN MISHRA and ANR. — Allahabad High Court (2022-09-09)
STATE OF U.P. v. ARUN KUMAR @ RAJ YADAV AND OTHERS — Allahabad High Court (2022-09-09)
STATE OF U.P. v. MAN SINGH AND OTHERS — Allahabad High Court (2022-09-09)
STATE OF U.P. v. DEEP NARAYAN — Allahabad High Court (2022-09-09)
STATE OF U.P. DIV. BENCH v. RAM CHANDRA @ CHANDER PASI — Allahabad High Court (2022-09-09)
STATE OF U.P. v. MOHD. RIZWAN AND ANOTHER — Allahabad High Court (2022-09-09)
STATE OF U.P. v. VIJAY SHANKER PANDEY AND OTHERS — Allahabad High Court (2022-09-09)
STATE OF U.P. v. AMAR BAHADUR SINGH — Allahabad High Court (2022-09-09)
STATE OF U.P. v. RAM LAKHAN YADAV — Allahabad High Court (2022-09-09)