RAJESH BINDAL,. ADARSH KUMAR GOEL

300 recorded High Court judgment(s) · 2000–2011

Courts

Disposal nature

Recent judgments

• KARNAL CENTRAL COOPERATIVE BANK LTD. v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2011-08-19)
• UNIVERSAL HUMAN RIGHTS ORGANISATION (R) v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2011-08-12)
• HARWINDER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2011-08-12)
• M/S SHIVALIK AGRO CHEMICALS v. CHIEF COMMISSIONER OF INCOME TAX AND ORS. — Punjab & Haryana High Court (2011-08-01)
• MANGE RAM v. STATE OF HARYANA — Punjab & Haryana High Court (2011-07-05)
• ESSAR TELECOM INFRASTRUCTURE PVT. LTD. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-06-03)
• ESSAR TELECOM INFRASTRUCTURE PVT. LTD. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-06-03)
• BHARAT SANCHAR NIGAM LIMITED v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2011-06-03)
• TOWER VISION INDIA PVT. LTD. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-06-03)
• M/S INDIA TELECOM INFRA LIMITED v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2011-06-03)