RAJESH BINDAL, (ACTING)), SAUGATA BHATTACHARYYA

58 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• CHAMELI PAUL v. State of West Bengal — Calcutta High Court (2021-01-29)
• THE AIRPORTS AUTHORITY OF INDIA AND ORS v. SHRI SHIV PRAKASH PANDEY — Calcutta High Court (2021-01-29)
• DINU MAJHI AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-01-28)
• SOHONLAL HARIRAM BISHNOI AND ANR v. State of West Bengal — Calcutta High Court (2021-01-28)
• ABHIJIT KAR @ PAPAI KAR @ URIA v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-01-28)
• KAUSHIK BISWAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-01-28)
• M/S. HILL TARAI CONSTRUCTION COMPANY AND ORS v. HIRALAL PANDEY — Calcutta High Court (2021-01-28)
• MD. SALMAN AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-01-28)
• RAJA RAY AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-01-27)
• RATAN BARMAN @ JHUNU AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-01-27)