RAJESH BINDAL , (ACTING), RAJARSHI BHARADWAJ

281 recorded High Court judgment(s) · 2016–2021

Courts

Calcutta High Court

281

DISPOSED	215
DISMISSED	33
DISMISSED AS WITHDRAWN	15
DISMISSED AS INFRUCTUOUS	8
DISMISSED FOR NON PROSECUTION	6
DISMISSED FOR DEFAULT	3
DISMISSED AS NOT PRESSED	1

POULOMEE MUKHERJEE AND ORS v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2021-10-04)
KABERI MAJUMDER & ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-09-29)
SAMIRAN CHAKRABORTY & ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-09-24)
THE COMMISSIONER OF CENTRAL EXCISE, SILIGURI v. M/S MALL EXIMP PVT. LTD. & ORS — Calcutta High Court (2021-09-24)
RAMKRISHNA SARKAR & ANR v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-09-24)
ABDUS SAMAD & ANR v. UNION OF INDIA & ORS — Calcutta High Court (2021-09-23)
ARUNANGSHU CHAKRABORTY v. THE HON'BLE HIGH COURT AT CALCUTTA — Calcutta High Court (2021-09-22)
TEESTA DISTRIBUTORS & ORS v. UNION OF INDIA & ORS — Calcutta High Court (2021-09-22)
AVISHEK GOENKA v. SECRETARY ,MINISTRY OF HOME & ANR. — Calcutta High Court (2021-09-21)
DR. KUNAL SAHA AND ANR. v. THE ELECTION COMMISSION OF INDIA AND ORS. — Calcutta High Court (2021-09-20)