RAJESH BINDAL, (ACTING), RAJARSHI BHARADWAJ

31 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA 2, KOLKATA v. V.N. ENTERPIRSES LIMITED — Calcutta High Court (2021-09-30)
• COMMISSIONER OF INCOME TAX, KOLKATA-II v. TEA PROMOTERS (INDIA) PVT.LTD. — Calcutta High Court (2021-09-30)
• RAINBOW INVESTMENTS LTD. @ UNIVERSAL INDUSTRIAL FUND LTD. v. THE PRINCIPAL COMMISSIONER OF INCOME TAX-2, KOLKATA & ANR. — Calcutta High Court (2021-09-30)
• PRINCIPAL COMMISSIONER OF INCOME TAX-2, KOLKATA v. SHREE KAMAKHYA TEA CO. PVT. LTD. — Calcutta High Court (2021-09-29)
• SMARAJIT ROYCHOWDHURY AND ANR v. UNION OF INDIA AND ORS — Calcutta High Court (2021-09-29)
• PR. COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION & TRAN v. OUTOTEC. GMBH, C/O OUTOTEC INDIA PVT. LTD. — Calcutta High Court (2021-09-28)
• PRINCIPAL COMMISSIONER OF INCOME TAX-12, KOLKATA v. RESHMI P. LOYALKA — Calcutta High Court (2021-09-27)
• COMMISSIONER OF INCOME TAX, KOLKATA-I v. APPAR BARTER PVT. LTD. — Calcutta High Court (2021-09-24)
• PRINCIPAL COMMISSIONER OF INCOME TAX-5, KOLKATA v. SOUMITRA CHOUDHURY — Calcutta High Court (2021-09-22)
• PRINCIPAL COMMISSIONER OF INCOME TAX - 5, KOLKATA v. SNEHLATA CHOPRA — Calcutta High Court (2021-09-22)