RAJESH BINDAL , (ACTING), ARIJIT BANERJEE

129 recorded High Court judgment(s) · 2016–2021

Courts

Calcutta High Court

129

DISPOSED	104
DISMISSED AS INFRUCTUOUS	7
DISMISSED AS WITHDRAWN	7
DISMISSED	6
DISMISSED FOR DEFAULT	2
DISMISSED FOR NON PROSECUTION	1
REJECTED	1
DISPOSED AS WITHDRAWN	1

MANORANJANA SINH AND ANR v. CENTRAL BUREAU OF INVESTIGATION — Calcutta High Court (2021-10-01)
HUMANITY. SALT LAKE & ANR v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-09-27)
SAMIR DAS v. UNION OF INDIA AND ORS. — Calcutta High Court (2021-07-23)
CENTRE FOR ACTION ON URBAN SUSTAINABLE ENVIRONMENT (CAUSE) AND OTHERS v. UNION OF INDIA AND ORS. — Calcutta High Court (2021-07-23)
SK EKRAM v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-07-22)
VIKRAM SOLAR PVT. LTD v. DEPUTY COMMISSIONER , COMMERCIAL TAXES& ORS — Calcutta High Court (2021-07-14)
NILADRI BHANJA & ORS v. UNION OF INDIA & ORS — Calcutta High Court (2021-07-13)
CHANDAN KUMAR BERA & ANR v. UNION OF INDIA & ORS — Calcutta High Court (2021-07-13)
CHANDAN KUMAR PAKHIRA v. UNION OF INDIA & ORS — Calcutta High Court (2021-07-13)
SUBHASIS BHAUMIK & ORS v. UNION OF INDIA & ORS — Calcutta High Court (2021-07-13)