RAJESH BINDAL, (ACTING), ARIJIT BANERJEE

25 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• COMMISSIONER OF INCOME TAX, KOL-I, KOL v. M/S. ASHA MANGAL PORTFOLIO PVT LTD — Calcutta High Court (2021-07-23)
• PRINCIPAL COMMISSIONER OF INCOME TAX , (CENTRAL)-1, KOLKATA v. M/S. SUPER SMELTERS LTD — Calcutta High Court (2021-07-23)
• PRINCIPAL COMM OF INCOME TAX KOL 1 v. M/S LANDIS +GYR LTD — Calcutta High Court (2021-07-23)
• PRINCIPAL COMMISSIONER OF INCOME TAX-12 ,KOLKATA v. M/S. SHREE KRISHNA DEVELOPERS — Calcutta High Court (2021-07-23)
• COMMISSIONER OF INCOME TAX, KOL-IV v. AT & S INDIA LTD. — Calcutta High Court (2021-07-23)
• PRINCIPAL COMMISSIONER OF INCOME TAX, BURDWAN v. THE BURDWAN CENTRAL CO-OPERATIVE BANK LIMITED — Calcutta High Court (2021-07-23)
• PRINCIPAL COMMISSIONER OF INCOME TAX -1 ,KOLKATA v. M/S BATA INDIA LTD — Calcutta High Court (2021-07-23)
• PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1, KOLKATA v. M/S. GURU NANAK EDUCATIONAL TRUST — Calcutta High Court (2021-07-23)
• PRINCIPAL COMMISSIONER OF INCOME TAX , KOLKATA -4, KOL v. M/S. AT & S. INDIA PVT. LTD. — Calcutta High Court (2021-07-14)
• COMMISSIONER OF INCOME TAX, KOLKATA - IV, KOLKATA v. A. T. & S INDIA PVT. LTD. — Calcutta High Court (2021-07-14)