RAJESH BINDAL, (ACTING), ANIRUDDHA ROY

69 recorded High Court judgment(s) · 2012–2021

Courts

Disposal nature

Recent judgments

• M/S SINGHI AND CO v. THE PRINCIPAL COMMISSIONER OF INCOME TAX VIII — Calcutta High Court (2021-04-27)
• USHA MARTIN TELEMATICS LTD. v. DCIT, CIRCLE-12, KOLKATA — Calcutta High Court (2021-04-27)
• COMMISSIONER OF CENTRAL EXCISE, KOLKATA V, COMMISSIONERATE v. M/S GLOBAL FOOT WEAR & LEATHER CRAFT INDUSTRIES LTD. — Calcutta High Court (2021-04-23)
• M/S BISSESWARLALL MANNALAL AND SONS v. PRINCIPAL COMMISSIONER OF INCOME TAX-12 — Calcutta High Court (2021-04-23)
• M/S. SICPA INDIA LTD. v. COMMISSIONER OF INCOME TAX-III, KOLKATA — Calcutta High Court (2021-04-22)
• M/S. SICPA INDIA LTD. v. COMMISSIONER OF INCOME TAX- III, KOLKATA — Calcutta High Court (2021-04-22)
• M/S USHA MARTIN TELEMATICS LTD v. DCIT CIRCLE 12 KOLKATA — Calcutta High Court (2021-04-22)
• JOONKTOLLEE TEA AND INDUSTRIES LIMITED v. DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-4(1), KOLKATA & ANR — Calcutta High Court (2021-04-22)
• PRINCIPAL COMMISSIONER OF INCOME TAX,CENTRAL-1, KOLKATA v. M/S. SAMARTH FABLON PVT LTD — Calcutta High Court (2021-04-22)
• COMMISSIONER OFINCOME TAX KOL-XI v. M/S SIMPLEX SUBHAS J.V — Calcutta High Court (2021-03-26)