RAJESH BINDAL , (ACTING), ANIRUDDHA ROY

115 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• DR ARINDAM ROY v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-08-24)
• THE PRINCIPAL SECRETARY, DEPT. OF FINANCE GOVT. OF W.B & ORS v. AMALENDU BIKAS MAHAPATRA & ORS — Calcutta High Court (2021-06-10)
• KANAI CHANDRA GHOSH v. STATE OFW B & ORS — Calcutta High Court (2021-06-10)
• SUJIT DALUI v. PRINCIPAL SECRETARY, PUBLIC WORKS DEPARTMENT AND ORS — Calcutta High Court (2021-06-10)
• JAGADISH CHANDRA MONDAL v. STTAE OFW B & ORS — Calcutta High Court (2021-06-10)
• JAYNAL ABEDIH MUNSHI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-04-28)
• ITC LIMITED v. SENIOR JOINT COMMISSIONER OF COM. TAX & ORS — Calcutta High Court (2021-04-22)
• SANJOY BISWAS AND ANR v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2021-04-22)
• SANJOY BHATTACHARYA v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-04-21)
• HAREKRISHNA MONDAL & ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-04-13)