RAJESH BINDAL, (ACTING)

43 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• ORISSA METALIKS PRIVATE LTD. v. OSWAL MINERALS LTD. — Calcutta High Court (2021-10-04)
• TIRUPATI SHUBH SHOPPER PRIVATE LIMITED v. BENGAL PEERLESS HOUSING DEVELOPMENT COMPANY LIMITED AND ANR. — Calcutta High Court (2021-10-04)
• RAVI RANJAN DEVELOPERS PVT LTD. v. SHRI ADITYA KUMAR CHATTERJEE — Calcutta High Court (2021-10-04)
• SWAROOP SEN v. AJAY KUMAR BORAL AND ANR. — Calcutta High Court (2021-10-01)
• UNIQUE ENTERPRISES v. MUMUSO RETAILPVT LTD — Calcutta High Court (2021-09-29)
• REFORM TOOLS PRIVATE LIMITED v. INDIAN ORDNANCE FACTORIES — Calcutta High Court (2021-09-29)
• RUKMINI COMMERCIAL CORPORATION v. RAM GOPAL MURARKA AND ANR — Calcutta High Court (2021-09-29)
• MUNESHWAR SAHANI v. SHYAM BIHARI SAHW AND ORS — Calcutta High Court (2021-09-28)
• KEJRIWAL CASTINGS LIMITED v. ENVIRO SERENE — Calcutta High Court (2021-09-27)
• KEJRIWAL CASTINGS LIMITED v. ENVIRO SERENE — Calcutta High Court (2021-09-27)