LexRAJESH BINDAL
43,545 recorded High Court judgment(s) · 1950–2025
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 43545 |
Disposal nature
| DISPOSED OF | 27835 |
| DISMISSED | 14872 |
| ALLOWED | 838 |
Recent judgments
- BHARAT PETROLUEIM v. GURDEV SINGH — Punjab & Haryana High Court (2025-04-09)
- BHARAT PETROLEUM v. JAGAN NATH — Punjab & Haryana High Court (2025-04-09)
- BHARAT PETROLEUM v. PIARA SINGH — Punjab & Haryana High Court (2025-04-09)
- BHARAT PETROLEUM v. SURJAN SINGH — Punjab & Haryana High Court (2025-04-09)
- BHARAT PETROLUEM v. GURBACHAN SNGH — Punjab & Haryana High Court (2025-04-09)
- BHARAT PETROLEUM v. CHARAN SINGH — Punjab & Haryana High Court (2025-04-09)
- SHANGARA SINGH v. UOI — Punjab & Haryana High Court (2025-04-09)
- KULDEEP KAUR v. UNION OF INDIA — Punjab & Haryana High Court (2025-04-09)
- GURDEV SINGH v. UNION OF INDIA & ORS. — Punjab & Haryana High Court (2025-04-09)
- BHARAT PETROLEUM v. GULZAR SINGH — Punjab & Haryana High Court (2025-04-09)