RAJESH BINDAL

163 recorded High Court judgment(s) · 2018–2020

Courts

Disposal nature

Recent judgments

• KULDEEP KUMAR AND ANR. v. STATE TH.HOUSING AND URBAN DEPTT.AND ORS — High Court of J&K and Ladakh (2020-12-04)
• ADITYA RAJPUT PRESIDENT NATIONAL YOUTH PROMOTERS ASSOCIATION KARWAL DELHI . v. UNION OF INDIA TH GOVT e MARKETPLACE DEPTT OF COMMERCE AND OTHERS. — High Court of J&K and Ladakh (2020-11-25)
• GHULAM RASOOL MAGRAY v. U.O.I.TH.MIN.OF ENVIRONMENT AND FOREST AND ORS. — High Court of J&K and Ladakh (2020-10-15)
• SURESH KUMAR AND ANOTHER. v. UNION TERRITORY OF JAMMU AND KASHMIR TH COMMISSIONER SECRETARY LAW DEPTT AND ANOTHER. — High Court of J&K and Ladakh (2020-10-09)
• MAGHAV KOHLI v. UNION TERRITORY OF J AND K AND ORS — High Court of J&K and Ladakh (2020-10-07)
• CHAIN SINGH AND ORS. v. SAURABH BHAGAT , COMMISSIONER SECY. FOREST DEPTT. AND ORS. — High Court of J&K and Ladakh (2020-10-06)
• SATYAM ARORA AND ANR. v. UNION OF INDIA TH SECY MINISTRY OF TRANSPORT AND HIGHWAYS AND ORS. — High Court of J&K and Ladakh (2020-10-05)
• JAMMU PROVINCE PEOPLE S FORUM TH. ITS PRESIDENT PAVITER SINGH AND ORS v. STATE OF J AND K TH. COMMISSIONER SECRETARY HOME DEPT. AND ORS — High Court of J&K and Ladakh (2020-09-28)
• Y.V.SHARMA AND ANR. v. UOI.TH.MINIS.OF CIVIL AVIATION AND ORS. — High Court of J&K and Ladakh (2020-08-17)
• PUNJAB SINGH v. UNION OF INDIA AND ORS. — High Court of J&K and Ladakh (2020-05-06)