RAJESH BINDAL

184 recorded High Court judgment(s) · 2021–2023

Courts

Allahabad High Court

184

Disposed off/Decided on merits	134
Dismissed on merits	33
Dismiss other than merit(DD/Non Prosec./Abated)	7
DISMISSED AS WITHDRAWN	5
Dismissed on merits/Rejected	2
DISMISSED AS NOT PRESSED	1
Allowed/Partly Allowed on merits	1
Consigned to Record	1

M/S SHREYA MEDICARE PVT LTD v. JASWANT RAI AND 3 OTHERS — Allahabad High Court (2023-01-31)
REW CONTRACTS PVT. LIMITED. v. M/S AK DASS ASSOCIATES LIMITED — Allahabad High Court (2023-01-30)
RANVIJAY NARAIN SINGH v. SANJEEV KUMAR SINGH AND 2 OTHERS — Allahabad High Court (2023-01-25)
UNIQUE PROMOTIONAL SOCIETY v. NABARD CONSULTANCY SERVICES PVT. LTD. — Allahabad High Court (2023-01-25)
JYOTI CNC AUTOMATION LIMITED, THROUGH ITS AUTHORIZED REPRESENTATIVE SHRI PRAVEEN VYAS v. UNION OF INDIA THROUGH, GENERAL MANAGER ORDNANCE FACTORY, KANPUR — Allahabad High Court (2023-01-24)
RAM VILAS TIWARI v. ANJESH KUMAR AND ANOTHER — Allahabad High Court (2023-01-24)
ramniwas gupta v. M/S Hitachi payment services — Allahabad High Court (2023-01-24)
M/S ARVIND KUMAR MISHRA v. M.B. SURESH AND ANOTHER — Allahabad High Court (2023-01-23)
DCM SHRIRAM LIMITED v. PRATEEK INFRAPROJECTS INDIA PVT. LTD. — Allahabad High Court (2023-01-17)
FENESTA INDIA LTD. v. PRATEEK INFRAPROJECTS INDIA PVT. LTD. — Allahabad High Court (2023-01-17)