RAJESH BINDAL

6,467 recorded High Court judgment(s) · 2017–2020

Courts

High Court of J&K and Ladakh

6467

Transferred to Central Administrative Tribunal, Jammu Bench	2459
Dismissed	1340
Dismissed as Infractuous	1187
Disposed Off	1095
Dismissed as Withdrawn	298
Transfer to Armed Forces Tribunal Bench, Jammu	62
(unspecified)	19
Transfer to Central Administrative Branch, Jammu	4

M/S SHASHI TRANSPORT COMPANY AND ANR. v. JAGDISH RAJ SHARMA,MANAGER NHPC.AND ANR. — High Court of J&K and Ladakh (2020-12-08)
AJAY KUMAR AND ORS. v. STATE TH.AGRICULTURE PRODUCTION AND ORS. — High Court of J&K and Ladakh (2020-12-08)
TARA DEVI AND ORS. v. STATE TH.REVENUE DEPTT.AND ORS. — High Court of J&K and Ladakh (2020-12-08)
SAVITA BANSHKAR AND ANOTHER. v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY HOME DEPTT AND OTHERS. — High Court of J&K and Ladakh (2020-12-08)
TARSEM LAL S/O SH.RATTAN LAL v. STATE OF JAMMU AND KASHMIR THROUGH SECRETARY TO GOVERNMENT — High Court of J&K and Ladakh (2020-12-08)
NIDHI KOTWAL v. STATE TH.EDUCATION DEPTT.AND ORS. — High Court of J&K and Ladakh (2020-12-08)
MANSA RAM v. ROHIT KANSAL,SECY.P.W.D.AND ORS. — High Court of J&K and Ladakh (2020-12-08)
SOM BAHADUR v. STATE TH.POWER DEVELOPMENT (P.D.D.) AND ORS. — High Court of J&K and Ladakh (2020-12-08)
BALBIR SINGH JAMWAL v. STATE TH.EXCISE DEPTT.AND ORS. — High Court of J&K and Ladakh (2020-12-08)
RAM KRISHAN BHAT v. STATETH.C.SECY.AND ORS. — High Court of J&K and Ladakh (2020-12-08)