LexRAJESH BALIA,SANGEET LODHA
41 recorded High Court judgment(s) · 2007–2007
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 41 |
Disposal nature
| PREMPTORY | 40 |
| (unspecified) | 1 |
Recent judgments
- KHAYALI RAM v. STATE OF RAJ. — Rajasthan High Court (2007-10-08)
- NARAYAN RAM v. STATE and ORS. — Rajasthan High Court (2007-10-08)
- HEERA LAL v. STATE and ORS. — Rajasthan High Court (2007-10-04)
- SRI GOPAL and ANR v. STATE and ORS — Rajasthan High Court (2007-10-04)
- DILIP GEHLOT v. STATE and ORS. — Rajasthan High Court (2007-10-04)
- SRI GOPAL v. STATE — Rajasthan High Court (2007-10-04)
- SMT.MINAKSHI v. DISTRICT JUDGE,BIKANER and ANR. — Rajasthan High Court (2007-10-04)
- CHHANU KHAN v. STATE and ORS. — Rajasthan High Court (2007-10-03)
- ANWAR ALI v. STATE and ORS. — Rajasthan High Court (2007-09-27)
- STATE and ORS v. VISHWAJEET KULSHRESTH — Rajasthan High Court (2007-09-26)