LexRAJESH BALIA,RS CHAUHAN
23 recorded High Court judgment(s) · 2005–2005
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 23 |
Disposal nature
| (unspecified) | 22 |
| PREMPTORY | 1 |
Recent judgments
- C I T AJMER v. M//S A K SYNTHETICS — Rajasthan High Court (2005-09-09)
- C I T AJMER v. M/S CHANDAN SYNTHETICS — Rajasthan High Court (2005-09-09)
- OM PRAKASH v. RSRTC and ORS — Rajasthan High Court (2005-09-08)
- BABULAL SHARMA v. RAJ.STATE ROAD TRANSPORT CORPN.and ORS. — Rajasthan High Court (2005-09-08)
- ASHOK KUMAR TRIVEDI and ORS. v. B.K.MEENA and ORS — Rajasthan High Court (2005-09-06)
- SHRI TEKCHAND v. STATE and ORS. — Rajasthan High Court (2005-08-22)
- C I T JODHPUR v. SHRI ANAND BHATI PROPRIETOR OF POKAR HOT — Rajasthan High Court (2005-08-08)
- C I T BIKANER v. M/S GANPAT RAM BISHNOI — Rajasthan High Court (2005-08-08)
- C I T JODHPUR v. ANAND BHATI PROPRIETOR JODHPUR — Rajasthan High Court (2005-08-08)
- UNION OF INDIA v. M/S BHILWARA SPINNERS LTD. and ANR — Rajasthan High Court (2005-08-05)