RAJESH BALIA,RAJENDRA PRASAD VYAS

168 recorded High Court judgment(s) · 2005–2006

Courts

Disposal nature

Recent judgments

• M/S MALU KHAN MAHENDRA SINGH YASIN KHAN v. C I T JAIPUR and ORS — Rajasthan High Court (2006-11-15)
• C I T UDAIPUR v. M/S TRILOK CHAND and PARTY — Rajasthan High Court (2006-09-13)
• RAM LAL MEENA v. STATE OF RAJ. and ORS. — Rajasthan High Court (2006-08-28)
• RADHY SHYAM SONI and ORS. v. STATE and ORS. — Rajasthan High Court (2006-07-26)
• STATE and ORS. v. MANOJ ALI and ANR. — Rajasthan High Court (2006-07-06)
• SURESH SINGH v. NATIONAL INSURANCE CO LTD and ANR — Rajasthan High Court (2006-07-06)
• PUNARAM v. STATE — Rajasthan High Court (2006-07-03)
• RAMESH KUMAR v. STATE — Rajasthan High Court (2006-07-03)
• BABU LAL v. STATE — Rajasthan High Court (2006-07-03)
• BANGUR CHARITABLE TRUST, DIDWANA v. STATE and ORS — Rajasthan High Court (2006-06-02)