RAJESH BALIA,MAHESH CHANDRA SHARMA

69 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• R F C JODHPUR v. SMT. SUGANI and ORS — Rajasthan High Court (2007-08-14)
• IMTIYAZ and ORS. v. STATE — Rajasthan High Court (2007-08-14)
• INDIAN COUNCIL AGRI.RESEARCH and ANR. v. SMT. SUMATI and ANR. — Rajasthan High Court (2007-08-13)
• INDIAN COUNCIL OF AGRICULTURAL RESE.andANR v. NARAIN LAL and ANR. — Rajasthan High Court (2007-08-13)
• INDIAN COUNCIL OF AGRI.RESEARCH and ANR. v. NEMA RAM and ANR. — Rajasthan High Court (2007-08-13)
• I.M.GAURI v. UNION OF INDIA and ORS. — Rajasthan High Court (2007-08-10)
• INDIAN COUNCIL OF AGRI.RES. and ANR.. v. SRI RAM and ANR. — Rajasthan High Court (2007-08-09)
• MM SINGHVI v. UNION OF INDIA and ORS — Rajasthan High Court (2007-08-08)
• DEVI SINGH BHATI v. CENTRAL ADMINI. TRIBUNAL,JODHPUR andORS — Rajasthan High Court (2007-08-07)
• CHHOTI DEVI v. ROOPA DEVI — Rajasthan High Court (2007-08-06)