RAJESH BALIA,GOPAL KRISHAN VYAS

190 recorded High Court judgment(s) · 2005–2007

Courts

Disposal nature

Recent judgments

• MOUSAR CEMENT PVT.LTD.,RATANGARH v. STATE and ORS. — Rajasthan High Court (2007-11-05)
• UNION OF INDIA and ORS. v. SATYAPAL and ANR. — Rajasthan High Court (2007-11-05)
• GOPAL BOHRA v. STATE and ORS. — Rajasthan High Court (2007-11-05)
• SHAMBHOO DAS VAISHNAV v. CENTRAL ADMI.TRIBUNAL,JODHPUR and ORS. — Rajasthan High Court (2007-08-16)
• VIJAY KUMAR CHOUHAN v. STATE and ORS. — Rajasthan High Court (2007-08-16)
• RAJENDRA v. KANHAIYA LAL and ORS — Rajasthan High Court (2007-08-16)
• VEERA RAM v. UNION OF INDIA and ORS — Rajasthan High Court (2007-08-16)
• RAMZAN KHAN v. STATE OF RAJ.THRO.DY.COLONIZATION COMM. — Rajasthan High Court (2007-03-02)
• DIST.COLLE.CUM CHIEF SETTL.COMMI.and ORS. v. BHAGAT SINGH and ORS. — Rajasthan High Court (2006-12-22)
• RAJENDRA KUMAR JAIN v. SETH HARIKISHAN LAHOTI CHAR.TRUST and ORS. — Rajasthan High Court (2006-12-21)