RAJESH BALIA,CHATRA RAM JAT

98 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• RAM KISHAN @ RAMA KISHAN v. SARVAN @ SHRAWAN RAM and ANR. — Rajasthan High Court (2007-03-09)
• MUNICIPAL CORPORATION,JODHPUR v. MOHAN LAL and ORS. — Rajasthan High Court (2007-03-09)
• SHAILENDRA SINGH v. UNIVERSITY OF BIKANER and ORS. — Rajasthan High Court (2007-03-07)
• STATE OF RAJ.THRO.DIST.EDUCATION OFFICER v. SATYANRAYAN SINGH and ANR — Rajasthan High Court (2007-03-02)
• THE NEW INDIA ASSURANCE COMPANY v. SMT. INDRA and ORS — Rajasthan High Court (2007-03-02)
• MARWAR GRAMIN BANK EMPLOYEES UNION v. MARWAR GRAMIN BANK, and ANR. — Rajasthan High Court (2007-03-02)
• UNION OF INDIA and ORS. v. JASWANT RAM and ORS. — Rajasthan High Court (2007-03-02)
• MAHADEV v. LATE SMT.BADAMI and ANR. — Rajasthan High Court (2007-03-01)
• SATYA NARAIN v. THE APPL.RENT TRIBUNAL,DOONGARPUR and ORS. — Rajasthan High Court (2007-03-01)
• VED PRAKASH DODA v. R.S.R.T.C.,JAIPUR and ANR. — Rajasthan High Court (2007-03-01)