RAJESH BALIA,BHANWARU KHAN

239 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• MEWAR CHAMBER OF COMMERCE and INDU. and ANR. v. STATE and ANR. — Rajasthan High Court (2007-12-05)
• GANGA RAM AND ANR v. THE CIVIL JUDGE JD BARMER AND ORS — Rajasthan High Court (2007-12-04)
• BANWARI LAL v. A.D.J. FAST TRACK and ORS. — Rajasthan High Court (2007-12-04)
• MANOJ SINGH v. STATE and ORS. — Rajasthan High Court (2007-12-04)
• SMT. KAMLA v. A.D.J. NO.2,BHILWARA and ORS — Rajasthan High Court (2007-12-04)
• STATE and ANR. v. MOHAN RAM and ANR. — Rajasthan High Court (2007-12-03)
• MANGI LAL PAREEK v. STATE and ANR. — Rajasthan High Court (2007-12-03)
• SMT.NARENDER KUMARI v. B.O.R.,AJMER and ORS. — Rajasthan High Court (2007-12-03)
• SMT.NARENDER KUMARI v. B.O.R.AJMER and ORS. — Rajasthan High Court (2007-12-03)
• MUKNA @ MUKAN SINGH v. THE CIVIL JUDGE J.D.,PALI and ANR. — Rajasthan High Court (2007-12-03)