RAJESH BALIA

71 recorded High Court judgment(s) · 2004–2007

Courts

Disposal nature

Recent judgments

• SK LOHRA v. STATE OF RAJ. and ORS. — Rajasthan High Court (2007-10-01)
• OM PRAKASH v. STATE and ORS. — Rajasthan High Court (2007-08-17)
• BANSHIDHAR v. STATE OF RAJASTHAN — Rajasthan High Court (2007-08-17)
• SOHAN LAL and ORS v. STATE and ORS — Rajasthan High Court (2007-08-14)
• MAHESH KUMAR v. STATE and ANR — Rajasthan High Court (2007-07-27)
• SATYA PRAKASH v. DEPUTY REGISTRAR CO-OP.SOCIETIES and ORS — Rajasthan High Court (2007-07-27)
• SOHAN LAL and ORS v. STATE and ORS — Rajasthan High Court (2007-07-27)
• DR.PRAKASH CHANDRA MURDIA v. STATE and ANR — Rajasthan High Court (2007-07-27)
• THE GNR.CENTRAL CO-OP BANK LTD. v. JUDGE LABOUR COURT BIKANER and ANR — Rajasthan High Court (2007-07-27)
• MANI RAM v. STATE and ORS — Rajasthan High Court (2007-07-27)