LexRAJENDRA PRAKASH SONI
1,287 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 1287 |
Disposal nature
| ALLOWED | 745 |
| DISMISSED | 397 |
| DISPOSED OF | 119 |
| DISMISS IN DEFAULT | 11 |
| WITHDRAWN | 10 |
| PARTLY ALLOWED | 4 |
| MODIFIED | 1 |
Recent judgments
- RAJESH BENIWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-09)
- KISHAN KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-09)
- KULDEEP @ KALU v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-09)
- IRSHAD HUSSAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-09)
- SUKHDEEP SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-09)
- SURJEET SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-09)
- RAMPRAKASH SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-09)
- SOHAN LAL @ SONU v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-09)
- JEENA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-09)
- ASHOK KUMAR @ ASHU @ ASHURAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-06)