RAJENDRA M. SAREEN

3,357 recorded High Court judgment(s) · 2020–2023

Courts

Gujarat High Court

3357

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	1029
38-RULE ABSOLUTE/ALLOWED @ FH	756
59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH	344
44-PARTLY ALLOWED @ FH	305
39-RULE DISCHARGED/DISMISSED @ FH	202
40-WITHDRAWN @ FH	190
27-WITHDRAWN @ ADM.STAGE	189
47-DISPOSAL IN ANY OTHER MODE FH	115

STATE OF GUJARAT v. PUSHPATSINH GOPALSINH PUWAR — Gujarat High Court (2023-10-04)
HARESHBHAI ARJANBHAI SOLANKI v. JEWEL PACKAGING PVT. LTD. — Gujarat High Court (2023-10-04)
CHAMNABHAI KHETABHAI MAJIYATAR SINCE DECD. THRU. LH PARABHAI CHAMNABHAI MAJIYATAR v. COLLECTOR — Gujarat High Court (2023-09-27)
GUJARAT FISHERIES KARMACHARI ASSOCIATION v. GUJARAT FISHERIES CENTRAL COOPERATIVE ASSOCIATION LIMITED — Gujarat High Court (2023-09-21)
DAYBEN RATABHAI RATHOD v. DY EXECUTIVE ENGINEER — Gujarat High Court (2023-09-21)
LALLUBHAI BAKORBHAI PATEL v. THE DISTRICT COLLECTOR — Gujarat High Court (2023-09-21)
THE INDIAN EXPRESS (P) LTD v. EMPLOYEES PROVIDENT FUND ORGANIZATION-AHMEDABAD — Gujarat High Court (2023-09-01)
ONLINE PACKAGING (ONLINE GRAPHICS PVT. LTD.) v. RAMESH JAYANTILAL GAJJAR — Gujarat High Court (2023-08-23)
KAILASHBEN WIDOW OF GHELABHAI RANCHODJI DESAI v. DISTRICT ASSISTANT EXAMINER — Gujarat High Court (2023-08-11)
SANJAY GUPTA v. UNION OF INDIA — Gujarat High Court (2023-08-09)