RAJENDRA M. SAREEN,CONCILIATOR - . MEHUL SURESH SHAH (SENIOR ADVOCATE, HIGH COURT OF GUJARAT)

69 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• RASUBEN NAGANBHAI BHARVAD v. SANJAYBHAI BHAVANBHAI PATEL — Gujarat High Court (2022-06-26)
• NEW INDIA ASSURANCE CO. LTD. v. MAHESHBHAI NAGARBHAI SOLANKI — Gujarat High Court (2022-06-26)
• NATIONAL INSURANCE COMPANY LIMITED v. MUKESHKUMAR CHHOTALAL PATEL — Gujarat High Court (2022-06-26)
• BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED v. AMBALIYA ALIBHAI AHMADBHAI — Gujarat High Court (2022-06-26)
• KESARBEN FULSINH PARMAR v. BALWANTSINH BABUBHAI PARMAR — Gujarat High Court (2022-06-26)
• RELIANCE GENERAL INS CO LTD v. DEVIBEN DULABHAI KARAVADRA — Gujarat High Court (2022-06-26)
• SMT JAGRUTIBEN VIPULCHANDRA VORAH v. RAVAL DINESHBHAI BHAICHANDBHAI — Gujarat High Court (2022-06-26)
• RELIANCE GENERAL INS CO LTD v. GITABEN GOVINDBHAI — Gujarat High Court (2022-06-26)
• ICICI LOMBARD GENERAL INSURANCE COMPANY LTD v. JAHIBEN DEVABHAI BHANGARA — Gujarat High Court (2022-06-26)
• AAIYUBBHAI UMARBHAI MALEK v. RAJENDRABHAI KHUMANSINH PARMAR — Gujarat High Court (2022-06-26)