RAJENDRA KUMAR MISHRA,. V.N. SINHA
189 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 189 |
Disposal nature
| DISMISSED | 65 |
| DISPOSED | 54 |
| ALLOWED | 39 |
| BAIL GRANTED | 17 |
| WITHDRAWN | 12 |
| D.F.D. FOR NON APPEARANCE | 1 |
| REJECTED | 1 |
Recent judgments
- Neyaz Ahmad v. The State Of Bihar — Patna High Court (2015-04-15)
- Umesh Prasad and Ors. v. The State Of Bihar and Ors — Patna High Court (2015-01-30)
- Randhir Kumar v. State Of Bihar and Anr — Patna High Court (2015-01-30)
- Nageshwar Mahto and Ors. v. The State Of Bihar and Ors — Patna High Court (2015-01-30)
- Devendra Giri and Anr v. The State Of Bihar and Ors — Patna High Court (2015-01-30)
- Shyam Deo Rai v. The State Of Bihar and Ors — Patna High Court (2015-01-30)
- Raghubir Thakur v. The State Of Bihar and Ors — Patna High Court (2015-01-29)
- Manoj Kumar and Ors v. The State Of Bihar and Ors — Patna High Court (2015-01-29)
- Lal Yadav v. The State Of Bihar and Ors — Patna High Court (2015-01-29)
- M/s Scope Sales Pvt. Ltd, Patna v. The State Of Bihar and Ors — Patna High Court (2015-01-29)
Lex