RAJENDRA KUMAR MISHRA,. SAMARENDRA PRATAP SINGH

61 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• ANIL RAI v. THE STATE OF BIHAR — Patna High Court (2016-12-14)
• NATHUFAL v. THE STATE OF BIHAR — Patna High Court (2016-12-14)
• Upendra Kumar Singh v. The Union Of India Through The G.m., Southern Eastern Rly, Grc Kolkatta and Ors — Patna High Court (2016-12-07)
• Md. Mustaque Khan v. The State Of Bihar and Ors — Patna High Court (2016-10-24)
• Chaita Paswan v. The State Of Bihar — Patna High Court (2016-09-21)
• LAL BABU SINGH v. STATE OF BIHAR — Patna High Court (2016-09-20)
• Md. Badrujjama @ Badrujjama v. The State Of Bihar and Ors — Patna High Court (2016-09-19)
• Sunil Chaudhary v. The State Of Bihar — Patna High Court (2016-09-19)
• Jaswant Singh @ Jassu @ Sant. v. The State Of Bihar — Patna High Court (2016-09-07)
• SURENDRA PATHAK v. STATE OF BIHAR — Patna High Court (2016-09-07)