RAJENDRA KUMAR MISHRA,. RAMESH KUMAR DATTA

22 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• Ashok Kumar and Anr v. The State Of Bihar and Ors — Patna High Court (2016-11-29)
• Suresh Prasad and Ors v. The State Of Bihar Through The Principal Secretary and Ors — Patna High Court (2016-11-29)
• GUNANAND JHA and ORS v. STATE and ORS — Patna High Court (2016-11-29)
• The Bihar State Financial Corporation and Ors v. Anand Deo Kanshyakar — Patna High Court (2016-11-19)
• Sanjay Kumar Jaiswal v. The State Of Bihar and Ors — Patna High Court (2016-11-18)
• Mithlesh Paswan v. The State Of Bihar and Ors — Patna High Court (2016-11-18)
• The Union Of India and Ors v. Balram Choudhary — Patna High Court (2016-11-18)
• Shanti Devi v. The State Of Bihar and Ors — Patna High Court (2016-11-18)
• Dr. Ravi Kant Dubey v. The State Of Bihar and Ors — Patna High Court (2016-11-18)
• Shiv Shanker Jha and Anr v. The State Of Bihar and Ors — Patna High Court (2016-11-11)