RAJENDRA KUMAR MISHRA,. NAVANITI PRASAD SINGH

101 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• Narendra Kumar Srivastava and Ors v. The Union Of India Through Sri Sunil Arora Secretary Ministry Of Information And Broadcasting and — Patna High Court (2016-07-13)
• Ranvesh Kumar and Anr v. The State Of Bihar and Ors — Patna High Court (2015-12-09)
• Pooja Mishra and Ors v. The State Of Bihar and Ors — Patna High Court (2015-12-09)
• Dr. Sri Bhagwan Singh v. The State Of Bihar and Ors — Patna High Court (2015-12-09)
• THE FOOD CORPORATION OF INDIAand v. M/S AMBE AGRO INDUSTRIES PVT.L — Patna High Court (2015-11-06)
• THE FOOD CORPORATION OF INDIAand v. M/S BANKE BEHARI FOODS PVT.LTD — Patna High Court (2015-11-06)
• THE FOOD CORPORAATION OF INDIA v. M/S VAISHALI FLOUR MILLS — Patna High Court (2015-11-06)
• THE FOOD CORPORATION OF INDIAand v. M/S GUPTA NUTRITION PVT.LTD. — Patna High Court (2015-11-06)
• THE FOOD CORPORATION OF INDIAand v. M/S DANAPUR FLOUR MILLS LTD. — Patna High Court (2015-11-06)
• Braj Nandan Prasad v. The Union Of India and Ors — Patna High Court (2015-09-18)