LexRAJENDRA KUMAR MISHRA
21,871 recorded High Court judgment(s) · 2011–2021
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 21871 |
Disposal nature
| BAIL GRANTED | 13378 |
| WITHDRAWN | 1925 |
| REJECTED | 1707 |
| DISMISSED | 1675 |
| DISPOSED | 1043 |
| BAIL REJECTED | 847 |
| ALLOWED | 790 |
| D.F.D. FOR NON APPEARANCE | 453 |
Recent judgments
- SHRAVAN YADAV v. The State of Bihar — Patna High Court (2021-09-29)
- MANOJ MANJHI v. THE STATE OF BIHAR — Patna High Court (2021-09-29)
- RANJAN PASWAN v. The State of Bihar — Patna High Court (2021-09-29)
- SANTOSH KUMAR SINGH v. The State of Bihar — Patna High Court (2021-09-29)
- SHRAWAN MAHTO @ SHRAWAN KUMAR MAHTO v. THE STATE OF BIHAR — Patna High Court (2021-09-29)
- PANCHU DAS v. The State of Bihar — Patna High Court (2021-09-29)
- ILTAF ALI v. THE STATE OF BIHAR — Patna High Court (2021-09-29)
- MD SAMIR ALAM @ GUDDU ALAM v. THE STATE OF BIHAR — Patna High Court (2021-09-28)
- NEERAJ SAHAY v. The State of Bihar — Patna High Court (2021-09-28)
- VIKASH SAHANI @ VIKASH KUMAR v. The State of Bihar — Patna High Court (2021-09-28)