RAJENDRA KUMAR MISHRA, . ANJANA PRAKASH

387 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• PRATAP MAHTO v. STATE OF BIHAR — Patna High Court (2016-07-05)
• SUBODH MAHTO v. STATE OF BIHAR — Patna High Court (2016-07-05)
• RAM NANDAN MAHTON v. STATE OF BIHAR — Patna High Court (2016-07-05)
• NARAYAN MAHTON v. STATE OF BIHAR — Patna High Court (2016-07-05)
• NITIN KUMAR @ BANTI v. THE STATE OF BIHAR — Patna High Court (2016-07-05)
• MAHENDRA RAI and ORS v. STATE OF BIHAR — Patna High Court (2016-07-05)
• BALDEO MAHTO and ORS v. STATE OF BIHAR — Patna High Court (2016-07-05)
• HARI MAHTON and ANR v. STATE OF BIHAR — Patna High Court (2016-07-05)
• Ram Babu Sahni v. The State Of Bihar — Patna High Court (2016-07-04)
• GOPAL SHARMA v. STATE OF BIHAR — Patna High Court (2016-07-04)