RAJENDRA KUMAR MISHRA,. AJAY KUMAR TRIPATHI
25 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 25 |
Disposal nature
| DISMISSED | 20 |
| WITHDRAWN | 2 |
| ALLOWED | 1 |
| D.F.D. FOR NON APPEARANCE | 1 |
| DISPOSED | 1 |
Recent judgments
- Md. Aforz Raza v. The State Of Bihar and Ors — Patna High Court (2015-07-30)
- Subhash Chandra Jha v. The State Of Bihar and Ors — Patna High Court (2015-07-30)
- Kanchan Mala v. The State Of Bihar and Ors — Patna High Court (2015-07-30)
- Chhotan Mistri v. The State Of Bihar and Ors — Patna High Court (2015-07-30)
- Anil Kumar Verma v. The State Of Bihar and Ors — Patna High Court (2015-07-30)
- Swati Priya and Anr v. The State Of Bihar and Ors — Patna High Court (2015-07-30)
- Bihar State Board Of Religious Trusts Vidyapati Marg v. The State Of Bihar and Ors — Patna High Court (2015-07-23)
- Satish Kumar Singh v. The Union Of India and Ors — Patna High Court (2015-07-23)
- Yogendra Ram v. The State Of Bihar and Ors — Patna High Court (2015-07-23)
- ABHIMANYU SINGH v. THE STATE OF BIHAR and ORS — Patna High Court (2015-07-23)
Lex